Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 38 in Arunachal Pradesh Municipal Election Rules, 2011 38. Restriction on contest of election in more than one Municipal Committee. - No person shall contest election for more than one Municipal Committee.
