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Supreme Court - Daily Orders

Kim Wansoo vs State Of Uttar Pradesh on 22 September, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

     ITEM NO.55                              COURT NO.16                SECTION II

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (Crl.) No.4849/2020

     (Arising out of impugned final judgment and order dated 26-08-2020
     in CRLMWP No. 8063/2020 passed by the High Court of Judicature at
     Allahabad)

     KIM WANSOO                                                         Petitioner(s)

                                                    VERSUS

     STATE OF UTTAR PRADESH & ORS.                      Respondent(s)
     (IA No. 104733/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 104731/2020 - EXEMPTION FROM FILING O.T.
     IA   No.    104730/2020    -   PERMISSION   TO    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA   No.    101926/2020    -   PERMISSION   TO    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 22-09-2023 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)                 Mr. M. Shoeb Alam, Adv.
                                       Mr. Talha Abdul Rahman, AOR
                                       Mr. Prashant Kumar, Adv.
                                       Mr. M Shaz Khan, Adv.
                                       Ms. Gayatri Dahiya, Adv.
                                       Mr. Adnan Yousuf, Adv.

     For Respondent(s)                 Mr. Divyesh Pratap Singh, Adv.
                                       Mr. Sarvesh Singh Baghel, AOR
                                       Mr. Andleeb Naqvi, Adv.
                                       Mr. Arun Pratap Singh Rajawat, Adv.

                                       Mr. Pallav Shishodia, Sr. Adv.
                                       Mr. Danish Zubair Khan, AOR
                                       Dr. Lokendra Malik, Adv.
                                        Mr. Mohd. Asad Khan, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 17.10.2023.

Signature Not Verified

In the meanwhile, interim order stands extended till the next Digitally signed by Vijay Kumar Date: 2023.09.23 date of listing.

13:10:56 IST Reason:

(VIJAY KUMAR) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)