Supreme Court - Daily Orders
Kim Wansoo vs State Of Uttar Pradesh on 22 September, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.55 COURT NO.16 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.4849/2020
(Arising out of impugned final judgment and order dated 26-08-2020
in CRLMWP No. 8063/2020 passed by the High Court of Judicature at
Allahabad)
KIM WANSOO Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No. 104733/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 104731/2020 - EXEMPTION FROM FILING O.T.
IA No. 104730/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 101926/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 22-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. M. Shoeb Alam, Adv.
Mr. Talha Abdul Rahman, AOR
Mr. Prashant Kumar, Adv.
Mr. M Shaz Khan, Adv.
Ms. Gayatri Dahiya, Adv.
Mr. Adnan Yousuf, Adv.
For Respondent(s) Mr. Divyesh Pratap Singh, Adv.
Mr. Sarvesh Singh Baghel, AOR
Mr. Andleeb Naqvi, Adv.
Mr. Arun Pratap Singh Rajawat, Adv.
Mr. Pallav Shishodia, Sr. Adv.
Mr. Danish Zubair Khan, AOR
Dr. Lokendra Malik, Adv.
Mr. Mohd. Asad Khan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 17.10.2023.
Signature Not VerifiedIn the meanwhile, interim order stands extended till the next Digitally signed by Vijay Kumar Date: 2023.09.23 date of listing.
13:10:56 IST Reason:
(VIJAY KUMAR) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)