Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 16 in The Orissa Betterment Charges Rules, 1958

16. Delimitation of assessment circles and appointment of Revenue Officers.

- A Revenue Officer shall ordinarily be appointed by the State Government for each assessment circle which shall consist of one more compete blocks under irrigable command of the scheme. The delimitation of assessment circles shall be notified by the Government.