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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1)(i) in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982

(i)stop and search any person, boat, vehicle or receptacle used or intended to be used for the transport of forest produce;