Section 8(i) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013
(i)frame, approve and revise the curricula and syllabi for the [programmes of studies, as recommended by the Board of Studies] [Substituted 'courses of studies' by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]
