Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 24 in Insurance Regulatory and Development Authority of India (Registration of Insurance Marketing Firm) Regulations, 2015 24. Suspension, Cancellation or surrender of Registration made to Insurance Marketing Firm. - The procedure for suspension, cancellation or surrender of registration shall be as given in Schedule VIII of these Regulations.
