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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Goa - Subsection

Section 72(2)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)serve a notice on such occupier or owner, requiring him to take such steps and within such time as may be specified in the notice, or