Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] Union of India - Subsection Section 13A(1) in The Deposit Insurance And Credit Guarantee Corporation Act, 1961 (1)No co-operative bank shall be registered under this section unless it is an eligible co-operative bank.
