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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh District Planning Committees Act, 2005

(d)"Municipalities" means Municipal Corporations, Municipal Councils and Nagar Panchayats as constituted under the Andhra Pradesh Municipalities Act, 1965 or the various Municipal Corporations established under the Andhra Pradesh Municipal Corporations Acts;