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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Orissa Fruit Nurseries (Regulation) Act, 1997

(3)If the competent authority refuses the grant or renew a licence under this section, he shall record the reasons for such refusal in writing and communicate a copy of his order to the applicant.