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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 58(1)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)Soft copies of full annual reports to all the holders of non-convertible preference share who have registered their email address(es) for the purpose;