Section 13(1) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017
(1)The general principles governing the regulation of compensatory allowances as specified in rule 44 of the Fundamental Rules, 1922 and rule 21 of the General Financial Rules, 2005 shall apply, as regards to standards of financial propriety for incurring or authorising expenditure from public money.
