Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(ii) in Management and Working of the Forests

(ii)Form No. 4 will show the sales, the proceeds of which are credited under Revenue head-II, arranged and totalled in horizontal lines according to subheads, and so much of the revenue under head-III, as is obtained by the sale of drift and waif wood and confiscated forest produce collected and removed by consumers or purchasers.