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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(r) in Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007

(r)[ 'Tourism Unit' means tourism project of the following categories approved by the Tourism Department, Government of Rajasthan - [Substituted by Notification No. G.S.R. 6, dated 20.3.2008.]