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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Haryana - Subsection

Section 46(a) in Faridabad Complex (Regulation and Development) Act, 1971

(a)for regulating the dimensions, appearance and position of advertisements which may be displayed, the sites on which such advertisement may be displayed, and the manner in which they are to be affixed to land or building;