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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Jharkhand - Subsection

Section 43(2)(iii) in Bihar Factories Rules, 1950

(iii)Water connection-Each water closet shall possess a flushing rim and a suitable connection for one and half inches down pipe from the cistern and shall be fitted with a trap which shall consist either of glazed stoneware or cast iron;