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State of Uttar Pradesh - Section

Section 720 in Rules under the United Provinces Excise Act, 1910

720. Control.

- The officer-in-charge will unless otherwise directed, work under the supervision of and correspond with the Assistant Excise Commissioner in whose territorial charge the distilleries lie. In all ordinary matters regarding the working of distilleries, the proprietors should in the first instance apply to the officer-in-charge, who will, if necessary apply for orders.