Delhi High Court - Orders
Dr. Subramanian Swamy vs Union Of India & Ors on 16 May, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2223/2024
DR. SUBRAMANIAN SWAMY ..... Petitioner
Through: Mr. Rajshekhar Rao, Senior
Advocate, Mrs. Aakanksha Kaul,
Mrs. Meherunnisa Anand Jaitley, Mr.
Areeb Amanullah, Mr. Satya
Sabharwal, Mr. Aman Sahani, Mr.
Ajay Sabharwal, Ms. Tanya Arora
and Mr. Akash Saxena, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Varun Pratap Singh, Mr. Waize Ali
Noor, Mr. Kartik Baijal, Advocates
for R-1/UOI
Mr. Ramesh Babu, Ms. Nisha Sharma
and Mr. Rohan Srivastava, Advocates
for R-2/RBI
Mr. Pratap Venugopal, Senior
Advocate with Mr. Shivam Gaur and
Mr. Nishchay Kapoor, Advocates for
R-3/SEBI
Mr. Mayank Sapra, Ms. Lalima Das,
Advocate for R-4
Mr. Rajiv Nayar, Senior Advocate
with Mr. Raunak Dhillon, Ms.
Madhavi Khanna and Ms. Niharika
Shukla, Advocates for R-5
Mr. Nikhil Rohatgi and Mr. Shashank
Khurana Advocates for R-6
Mr. Rahul Kumar, Advocate for R-7
Mr. Sajan Poovayya, Senior Advocate
with Mr. Saurabh Batra and Mr.
Abhishek Kakker, Advocates for R-8
Ms. Anindita R. Chowdhury and Ms.
Vatsala Rai, Advocates for R-9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/05/2024 at 23:37:03
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 16.05.2024 At request of learned senior counsel for the Petitioner, adjourned to 12th August, 2024 at 2:15 P.M. ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY 16, 2024/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 23:37:03