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Chattisgarh High Court

Indira Ben Majithiya vs State Of Chhattisgarh 73 Wpc/2323/2018 ... on 15 January, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                           Order Sheet

                       WPC No. 3006 of 2018

       Indira Ben Majithiya Versus State of Chhattisgarh




15/01/2019

Shri Shalvik Tiwari, counsel for the petitioner.

Shri Sudeep Verma, Deputy GA for the State. He prays for and is allowed 6 weeks' time to file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve