Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(b) in The Merchant Shipping (Fire Appliances) Rules, 1969

(b)where the ship is of 1000 tons or more,
(i)two independently driven power pumps; and
(ii)an alternative provision for water for fire-fighting if any fire in any one compartment could put all the pumps out of action :