Delhi High Court - Orders
Interdigital Technology Corporation & ... vs Xiaomi Corporation & Ors on 11 December, 2020
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~14(original side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 295/2020 & I.A. 8772/2020
INTERDIGITAL TECHNOLOGY CORPORATION & ORS.
..... Plaintiffs
Through: Mr. Gourab Banerji, Sr. Adv.
with Mr. Pravin Anand, Ms. Vaishali Mittal,
Mr. Siddhant Chamola and Ms. Raka
Chatterjee, Advs.
versus
XIAOMI CORPORATION & ORS. .....Defendants
Through: Mr. Neeraj K. Kaul, Sr. Adv.
with Mr. Saikrishna Rajagopal, Mr.
Siddharth Chopra, Ms. Sneha Jain, Ms.
Garima Sahney, Ms. Stuti Dhyani, Ms.
Charu Grover, Ms. Anu Paarcha, Mr. Vivek
Ayyagari, Dr. Victor Vaibhav Tandon, Mr.
Arjun Gadhoke, Mr. Avijit Kumar, Mr.
Aniruddh Bhatia, Ms. Pritha Suri and Ms.
Chanan Parwani, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 11.12.2020 (Video-Conferencing)
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Renotify on 14th December, 2020 as part-heardat the end of the Board subject to earlier part heard matters if any.
C. HARI SHANKAR, J.
DECEMBER 11, 2020/dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:14.12.2020 21:37:45