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Union of India - Section

Section 19 in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

19. Use of different information utilities.

(1)A registered user may submit information to any information utility.
(2)Different parties to the same transaction may use different information utilities to submit, or access information in respect of the same transaction:Illustration. - A debt transaction has creditor A and debtor B. A may submit information about the debt to information utility X, while B may submit information about the same debt to information utility Y.
(3)A user may access information stored with an information utility through any information utility.