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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(iv) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(iv)the Institute of Infrastructure, Technology, Research and Management established by Institute of Infrastructure, Technology, Research and Management Act, 2012 (Gujarat 5 of 2013) shall be granted in the following manner, namely: -