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Calcutta High Court (Appellete Side)

Shyamal Kumar Chanda vs The Ld. Thika Controller on 24 August, 2015

Author: Tapen Sen

Bench: Tapen Sen

24/08/2015 AJ.

W.P.L.R.T. 197 of 2009 Shyamal Kumar Chanda

-Vs-

The Ld. Thika Controller, Kolkata Thika Tenancy & Ors.

Mr. Shyamal Kr. Chanda.

........Petitioner (in person).

Mr. Shyamal Kumar Chanda, the petitioner of this case, personally mentioned this matter and prayed for an early date of hearing. Mr. Abhrajit Mitra, a learned Counsel of this Court has been requested by this Court to give him proper assistance free of charge. Mr. Mitra has very graciously agreed to do the case.

Considering the plea for urgency made by the petitioner, we direct this case to be listed for final hearing on the 15th of September, 2015.

Let it be so listed before the appropriate Bench. Our request is to the appropriate Bench to take up this matter since the petitioner in person seems to be extremely upset and emotionally surcharged and wants his case to be decided at an early date. Moreover, he is a senior citizen aged about 69 years suffering from diabetes.

( Tapen Sen, J. ) ( Siddhartha Chattopadhyay, J. )