Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(1) in Rajasthan Schools (Regulation of Fee) Act, 2016 (1)The provisions of sub-section (6) of Section 6 and sub-sections (2) to (8) of Section 9 shall mutatis mutandis apply to the Revision Committee.
