Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in The Orissa Veterinary Council Rules, 1997

1. Short title, extent and commencement.

(1)These rules may be called the Orissa Veterinary Council Rules, 1997.
(2)They shall extend to the whole of the State of Orissa.
(3)They shall come into force on the date of their publication in the Official Gazette.