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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)every lifting gear is-
(i)of good design and construction, sound material and adequate strength to perform the work for which it is used;
(ii)free from patent defects; and
(iii)properly maintained in good repair and working order;