Supreme Court - Daily Orders
Yogendra Ram Chaurasiya vs The State Of Uttar Pradesh on 4 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.39 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14978/2018
(Arising out of impugned final judgment and order dated 07-02-2018
in SA No. 91/2018 passed by the High Court Of Judicature At
Allahabad)
YOGENDRA RAM CHAURASIYA Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION)
Date : 04-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Ravi Panwar, AOR
Mr. Siddharth,Adv.
U. Haider,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2018.07.05
14:10:49 IST
Reason: