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State of Kerala - Section

Section 3 in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

3. Establishment of State Council.

(1)With effect from such date as the Government may, by notification, appoint in this behalf, there shall be established for the purposes of this Act, a Council to be called the State Council for Clinical Establishments.
(2)The Council shall consist of the following members, namely:-
(a)Secretary, Health and Family Welfare Department, ex-officio, who shall be the Chairperson;
(b)Secretary, Ayush Department, ex-officio, who shall be the Vice-Chairperson;
(c)Director of Health Services, ex-officio;
(d)Director of Medical Education, ex-officio;
(e)Director, Indian Systems of Medicine, ex-officio;
(f)Director, Homoeopathy Department, ex-officio;
(g)Director, Public Health Laboratory, ex-officio;
(h)one representative each to be nominated by,-
(i)the Council of Modern Medicine;
(ii)the Council of Indigenous Medicine;
(iii)the Council of Homoeopathy;
constituted under the provisions of the Travancore-Cochin Medical Practitioners Act, 1953 (IX of 1953);
(i)one representative each to be nominated by,-
(i)the Kerala Dental Council constituted under Section 21 of the Dentists Act, 1948 (Central Act 16 of 1948);
(ii)the Kerala Nursing Council constituted under section 3 of the Nurses and Midwives Act, 1953 (10 of 1953);
(j)Government nominees,-
(i)one representative from welfare organisations of the patients in the State;
(ii)an Officer not below the rank of Additional Law Secretary to Government, Law Department;
(iii)an officer not below the rank of Additional Secretary to Government, Finance Department;
(iv)one representative of Indian Medical Association of the Kerala Unit;
(v)one representative of Ayurveda Medical Association of India of the Kerala Unit;
(vi)one representative of Indian Dental Association of the Kerala Unit;
(vii)one representative of the Association of Homoeopathy Doctors in Kerala;
(viii)one representative of Medical Laboratory Owner's Association in Kerala;
(ix)one representative of the Association of Physiotherapists of Kerala;
(k)Secretary of the Council.