Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 11 June, 2021
Author: Chief Justice
Bench: Chief Justice
HIGH COURT OF MADHYA PRADESH
A.C.No.19/2021
(M/s Virgo Softech Ltd. Vs. Department of Food, Civil Supplies and
Consumr Protection)
Jabalpur : Dated 11.6.2021
Shri Akshat Agarwal, learned counel for the petitioner.
Shri Pushpendra Yadav, learned Dy.Advocate General for
the respondent.
Learned Dy.Advocate General prays for time to seek instructions as to whether any Arbitrator is appointed by the respondent in compliance to the order dated 10.12.2019.
List on 25.6.2021.
(MOHAMMAD RAFIQ) CHIEF JUSTICE Patil Digitally signed by SHAILESH PATIL Date: 2021.06.11 16:00:24 +05'30'