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Madhya Pradesh High Court

M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 11 June, 2021

Author: Chief Justice

Bench: Chief Justice

                                          HIGH COURT OF MADHYA PRADESH
                                                       A.C.No.19/2021
                              (M/s Virgo Softech Ltd. Vs. Department of Food, Civil Supplies and
                                                     Consumr Protection)

                    Jabalpur : Dated 11.6.2021

                                    Shri Akshat Agarwal, learned counel for the petitioner.

                                    Shri Pushpendra Yadav, learned Dy.Advocate General for

                    the respondent.

Learned Dy.Advocate General prays for time to seek instructions as to whether any Arbitrator is appointed by the respondent in compliance to the order dated 10.12.2019.

List on 25.6.2021.

(MOHAMMAD RAFIQ) CHIEF JUSTICE Patil Digitally signed by SHAILESH PATIL Date: 2021.06.11 16:00:24 +05'30'