Himachal Pradesh High Court
Avtar Singh Gill vs . State Of H.P. & on 1 August, 2022
Bench: Sabina, Satyen Vaidya
Avtar Singh Gill vs. State of H.P. & .
others CWP No. 712 of 2022 1.8.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondents.
r Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 8.9.2022.
Interim order to continue.
(Sabina) Judge (Satyen Vaidya) Judge 1st August, 2022 (kck) ::: Downloaded on - 01/08/2022 20:12:45 :::CIS