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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(3) in Children's University Act, 2009

(3)For the selection for appointment to the posts of the Professors, Director General, or Assistant Director General, there shall be a search committee consisting of;
(a)the Vice-Chancellor, ex-officio Chairman; and
(b)two members nominated by the Academic Council.