Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act] State of Punjab - Subsection Section 100(1)(e) in Punjab Jail Manual, 1996 (e)supervise the distribution of food and satisfy himself that each prisoner receives his proper quantities at the prescribed times, and to