Bombay High Court
Central Bureau Of Investigation Anti ... vs Yogendra Tapeshwar Tiwari And Others on 31 October, 2018
Author: Vinay Joshi
Bench: Ravi K. Deshpande, Vinay Joshi
apeal809.18.odt
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPEAL NO. 809 OF 2018
(Central Bureau of Investigation Anti Corruption Branch vrs. Yogendra
Tapeshwar Tiwari and ors)
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Ms Mugdha Chandurkar, Advocate for Appellant
CORAM: R.K. DESHPANDE AND
VINAY JOSHI, JJ.
DATE: 31st OCTOBER, 2018 Heard learned counsel for the appellant.
Admit.
To be heard along with Criminal Appeal No. 673 of 2018.
JUDGE JUDGE
Rvjalit
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