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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Andhra Pradesh - Subsection

Section 68(2)(a) in Andhra Pradesh Forest Act, 1967

(a)declaring by which forest officer or class of forest officers, the powers conferred or duties imposed by or under this Act on a forest officer shall be exercised or performed.