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Supreme Court - Daily Orders

Commissioner Of Customs Kandla vs Posco India Steel Processing Centre ... on 10 November, 2014

Bench: Chief Justice, A.K. Sikri

  ITEM NO.56                               COURT NO.1               SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Civil Appeal Diary No(s).                  31710/2014

  COMMISSIONER OF CUSTOMS KANDLA                                     Appellant(s)

                                                  VERSUS

  POSCO INDIA STEEL PROCESSING CENTRE HARYANA                        Respondent(s)

  (with appln. (s) for condonation of delay in filing appeal and
  office report)


  Date : 10/11/2014 This appeal was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI


  For Appellant(s)                 Mr.Abhay Kumar, Adv.
                                   Mr. B. Krishna Prasad,Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Notice.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.11.10 16:17:12 IST Reason: