Supreme Court - Daily Orders
Commissioner Of Customs Kandla vs Posco India Steel Processing Centre ... on 10 November, 2014
Bench: Chief Justice, A.K. Sikri
ITEM NO.56 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 31710/2014
COMMISSIONER OF CUSTOMS KANDLA Appellant(s)
VERSUS
POSCO INDIA STEEL PROCESSING CENTRE HARYANA Respondent(s)
(with appln. (s) for condonation of delay in filing appeal and
office report)
Date : 10/11/2014 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Appellant(s) Mr.Abhay Kumar, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.11.10 16:17:12 IST Reason: