Section 25(2) in Punjab Market Committees Bye-laws
(2)For the grant of a copy under clause (1) following fee shall be charged :-Resolution and order - 25 n.p. per 100 words or fraction thereof subject to a minimum of 50 n.p. per copy.Balance sheet - 25 n.p. per document.Note :- Copies of orders against an employee shall be supplied to him free of charge.
