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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Jharkhand - Subsection

Section 44(3)(ii) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(ii)in the case or rule made with reference to clause (b) of sub-section (2), with fine which may extend to twenty five thousand rupees