Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242] [Entire Act] Union of India - Subsection Section 242(7) in The Dedicated Freight Corridor Railway General Rules, 2018 (7)In addition to the above, where train protection and warning systems are implemented, temporary ground equipment shall also be installed.
