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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(2)[ No persons shall be considered for first promotion in the Service unless he is regularly selected on the lower post in the Service in accordance with on of the methods of recruitment prescribed under the provisions of these rules.Explanation:- In case direct recruitment to a post has been made earlier than regular selection by promotion in a particular year, such of the persons who are or were eligible for appointment to that post by both the methods of recruitment and have been appointed by direct recruitment first, shall also be considered for promotion.] [Substituted for Vide notification dated 17.2.2004.]