Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(4) in The West Bengal Minorities Development And Finance Corporation Act, 1995 (4)The allotment of shares to the members of the public under sub-section (3) shall be made by the Corporation in such manner as may be prescribed.
