Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 55 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

55. Stores and other Dead stocks.

- The details of all the items of expendable and issuable nature and dead stock of non-consumable nature purchased or acquired for use of Janpad Panchayat shall be recorded in the Stock Register. Separate register shall he kept for items of dead stock and consumable nature in Form No. JP-18. A separate folio shall be assigned for each kind of article purchased or acquired by the Janpad Panchayat.