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Karnataka High Court

The Special Land Acquistion Officer vs Baburao Atmaram Sakare on 20 November, 2008

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IN THE HIGH COURT OF KARNATAKA, cmcurr BENCH
AT DHARWAD   

DATED THIS THE 20 "m DAY 01? NOVEMBER;  _

Pamsnuf _  A

HON' BLE MR. JUSTICE  

Am «A '_ A HON' BLE MR. JUSTICE (}C>w1:>A Bmwmx: ' k THE SPECIAL 1.518;!) Acrj:;u";s:*::.Qre OFFICER, HIDKALVQAM -- .

HIDKAL,"-_ 4 ' _ TALUK HUKKERI.

gay s;3;t.C. S.PA'"I'IL',' AQAV}

-.1? V' SAKARE

2.' ' GA:9APA;j?:~i1 ATMARAM SAKARE 3 ' 31-£:=;A§;1 ATMARAM SAKARE * = 4_ sHi13z)uGovIN13 SHETAKE ' -7I;)A'1"I'U GOPAL SKETAKE V% , _§_._ PUNDALIK GOPAL SHETAKE *2. MAHADEV Govrrm SHETAKE ALL ARE MAJOR, RIOHAIIDNAL, . .. APPELLANT.

TALUK: CHI KKODI, DESTRiC"P: BELGAUM.

8. THE MANAGING DERECTOR, THE KARNATAKA NEERAVARI NIGAM L'i'iZ)., _ , 4 BANGALORE THROUGH rrs ExEcu'rm2;_ ENG§ENEER,= . K:~mL,Gmcc DIV.NO.4,CHIKKOD.iI ' A .g V (BY SRI.K.'E'.KEWAD FOR S.N.HA'I"I'3, EQR R.1«'fO R;6.) MFA FILED U} S 54(1) OF LA AC'?_AGAiNST JUDGMENT AND AWARD DATED: 27f8/2005 PASSEDAEE' ¥,AC.NQ.7f2002 'ON..'FHE FILE OF' THE CIVIL JUDGE {SR.DN},'_ CHIKODL, PARTLY ALLOWING THE REFERENCE PETITION FOR ENE-EANC.ED{CQl\iIi?ENSATION. THIS APPEALA_C'Q_MiNC§b?€f _dR.}3«E_RsV, fiais DAY, K.SREEDEiAR 129.0, J., DELEVERED ma FOI__.I..(}._W!NG:'= A ' ._ .. *i;3£§§G¥EfiT It is i*§}g)o:téd_fi3:at dead and his estate is fufly repr§:§%3éi1ted to 6, who am members of the family :i.£~1t'erest in the land and hence fio need to m;igktne§'L;%RsLLI¢f R 7. Notice to R 7 is dispensed with. V --The }:>f'kiispeI1sa.tion does not however afiiect the right :<:2:f"i11e_L.VI§s 91' R 7 to have their share of compensation. This Court in respect of similarly placed lands " acquired for similar purpose in MFA No. 594/2006 has CV 3 >/ awaxded compensation at Rs.1,90,000/~ peg} sugar cane crogs are grown. Therefore _iri"ti1if'sg .case_aiso"

claimant are entitled to ccmpénsafiioii at iigf Rs.Rs.1,9o,ooo/- per acre ._ a.s_ ?%Rsv;«i2,~2o,9oo/;kVi* awarded by the Reference 'The .'aip1')§aVl_ §is partly allowed. Claimants the statutory benefits apar't.fI't):m_t11§§'cO:i1;>c:1ssfiti.pIi;