Supreme Court - Daily Orders
Matsyaudyog Sahakari Samiti Maryadit vs Adarsh Matsya Udyog Sahakari Samiti ... on 26 April, 2017
ITEM NO.3 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 31569/2012
MATSYAUDYOG S.S.MARYADIT Petitioner(s)
VERSUS
ADARSH MATSYA UDYOG S.S.MARYADIT & ORS. Respondent(s)
Date : 26/04/2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Rishi Kesh,Adv.
For Respondent(s)
Mr. Chander Shekhar Ashri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Await the return of service of notice already issued to the respondent Nos.2 & 8.
Office shall also inquire from the Postal authorities about the fate of the earlier notices sent to the above respondents.
List the matter on 26.07.2017.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.04.26 15:57:07 TLT Reason: