Section 8(1)(b) in The Petroleum and Natural Gas Regulatory Board (Access Code for Common Carrier or Contract Carrier Natural Gas Pipelines) Regulations, 2008

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Union of India - Subsection

Section 8(1)(b) in The Petroleum and Natural Gas Regulatory Board (Access Code for Common Carrier or Contract Carrier Natural Gas Pipelines) Regulations, 2008

(b)accept any gas that does not meet the requirements of gas in terms of gas parameters-

(i)as specified at Schedule II: