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[Cites 0, Cited by 0] [Section 77(10)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(10)(a) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(a)Date and time of taking charge of juvenile, address of the child, offence said to he committed the place where the child was kept till such time the child was produced before the court.