Section 72(2)(a) in The M.P. Panchayat Nirvachan Niyam, 1995

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(2)(a) in The M.P. Panchayat Nirvachan Niyam, 1995

(a)declare the poll at the polling station to be void, appoint a day and fix the hours, for taking a fresh poll at that polling station and direct the District Election Officer to notify the day so appointed and the hours so fixed in such manner as it may deem fit; or

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State of Madhya Pradesh - Subsection

Section 72(2)(a) in The M.P. Panchayat Nirvachan Niyam, 1995