Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The DCI Regulations on Curbing the Menace of Ragging in Dental Colleges, 2009 1. Short title and commencement. -(i) These regulations may be called the DCI Regulations on Curbing the Menace of Ragging in Dental Colleges, 2009. (ii)They shall come into force from the date 1 of their publication in the Official Gazette.
