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Bombay Presidency - Section

Section 4 in The City of Bombay (Building Works Restriction) Act, 1949

4. Delegation of power.

- The powers conferred on the Commissioner by section 3 may be exercised, under the Commissioner's control and subject to his revision and to such conditions and limitations, if any, as he shall think fit to prescribe, by any municipal officer or servant whom the Commissioner specially empowers in writing in this behalf.