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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in The Tamil Nadu Compulsory Censorship of Publicity Material Act, 1987

(2)The Censor Officer, the Assistant Censor, Officers and Inspectors may inspect any place and may call for any document relating to any publicity material from any person responsible for the exhibition of such publicity material.